Adella Krishna Durga Siva Kumar vs The Station House Officer
2023 Latest Caselaw 306 AP

    HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                           MAIN CASE No.Crl.P.No.387 of 2023
                                      PROCEEDING SHEET

Sl.                                                                                    Office
                                                    ORDER

No   DATE                                                                              Note
02 23.01.2023 RRR, J

                            Sri    Challa        Ajay   Kumar,   learned     counsel

undertakes to file vakalat for respondent No.2 and seeks time.

In view of the judgment of the Hon'ble Supreme Court in the case of Rajeshbhai Muljibhai Patel & Ors v/s State of Gujarat and Anr1, there shall be stay of further investigation in crime No.29 of 2023 on the file of Bhavanipuram Police Station, Vijayawada, for a period of eight (08) weeks.

Post on 07.02.2023.

_________ RRR, J

RKS

(2020) 3 SCC 794