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Proceeding Sheet vs Unknown
2023 Latest Caselaw 271 AP

Citation : 2023 Latest Caselaw 271 AP
Judgement Date : 19 January, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 19 January, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.346 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

9) 19.01.2023 AVRB, J

Heard the arguments of Sri N. Shiva Reddy, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned Special Assistant Public Prosecutor, representing the learned Public Prosecutor.

The matter is reserved for judgment.

________ AVRB,J PGR

 
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