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Proceeding Sheet vs Unknown
2023 Latest Caselaw 262 AP

Citation : 2023 Latest Caselaw 262 AP
Judgement Date : 19 January, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 19 January, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Criminal Appeal No.1514 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

10) 15.11.2022 AVRB, J

Heard the arguments of Sri K.V. Vijaya Kumar, learned counsel, representing Sri A. Rajendra Babu, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

Reserved for judgment.

________ AVRB,J PGR

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