Br Mngr.,Natl Insurance Co ... vs Smt.Bayya Sarojini 2 Ors
2023 Latest Caselaw 259 AP

Citation : 2023 Latest Caselaw 259 AP
Judgement Date : 19 January, 2023

Andhra Pradesh High Court - Amravati

Br Mngr.,Natl Insurance Co ... vs Smt.Bayya Sarojini 2 Ors on 19 January, 2023

Bench: Duppala Venkata Ramana

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               Main Case: M.A.C.M.A. No.167 of 2006

                             PROCEEDING SHEET

Sl.                                                                          OFFICE
        DATE                              ORDER
No.                                                                           NOTE
                   DUPPALA VENKATA RAMANA, J
16.   19.01.2023

                            None     appeared      on      behalf      of
                   Respondents        1    and      2     inspite      of

accommodating to submit their arguments.

Arguments of Respondents 1 and 2 are treated as 'heard'.

Matter is reserved for judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh

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