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Gandey Perraju vs Datla Veerabhadra Raju
2023 Latest Caselaw 254 AP

Citation : 2023 Latest Caselaw 254 AP
Judgement Date : 19 January, 2023

Andhra Pradesh High Court - Amravati
Gandey Perraju vs Datla Veerabhadra Raju on 19 January, 2023
Bench: B Syamsunder
    HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.S.A.No.347 of 2000
                           PROCEEDING SHEET

Sl.                                                                      Office
                                      ORDER
No   DATE                                                                Note
34 19.01.2023 BSS, J
                    The     learned    counsel    for   respondents,

Mr.E.V.V.S.Ravi Kumar, requested one (01) week time to file fair, neat and telugu typed copy of exhibit A1.

Mr.Prajit, learned counsel represented on behalf of Mr.K.B.Ramanna Dora, learned counsel for appellant.

List the case on 24.01.2023 under the caption 'for judgment'.

_________ BSS, J RKS

 
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