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Vadapalli Suri Babu A6, Krishna ... vs The State Of Ap., Rep Pp.,
2023 Latest Caselaw 252 AP

Citation : 2023 Latest Caselaw 252 AP
Judgement Date : 19 January, 2023

Andhra Pradesh High Court - Amravati
Vadapalli Suri Babu A6, Krishna ... vs The State Of Ap., Rep Pp., on 19 January, 2023
Bench: C.Praveen Kumar, B V Chakravarthi

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.1116 of 2015

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

07. 19.01.2023 CPK, J & BVLNC, J

Criminal appeal is dismissed as abated

(Vide separate judgment)

___________ CPK, J

___________ BVLNC, J

DNB

 
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