Boyakori Dastagiri, vs The State Of Ap Rep By Its Pp Hyd., ...
2023 Latest Caselaw 996 AP

Citation : 2023 Latest Caselaw 996 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati

Boyakori Dastagiri, vs The State Of Ap Rep By Its Pp Hyd., ... on 21 February, 2023

                HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: CRL.A.No.184 of 2009

                              PROCEEDING SHEET

Sl.                                                                    OFFICE
No       DATE                           ORDER                           NOTE

10    21.02.2023

Dr.VRKS,J

Heard arguments of learned counsel on

both sides.

For Appellant legal authorities are cited.

Arguments concluded.

Judgment reserved.

_____________ Dr.VRKS,J

GRL.

Download the LatestLaws.com Mobile App