Citation : 2023 Latest Caselaw 948 AP
Judgement Date : 16 February, 2023
1
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: CMA No.375 of 2009
PROCEEDING SHEET
Sl.
ORDER
No DATE
VJP,J
16.02.2023 Post on 28.02.2023 under the caption 'For
Pronouncement of Judgment'.
_ ____ VJP,J eha
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