A.P.S.R.T.C., Srikakulam vs Reyyi Punyavathi, Srikakulam ...
2023 Latest Caselaw 923 AP

Citation : 2023 Latest Caselaw 923 AP
Judgement Date : 15 February, 2023

Andhra Pradesh High Court - Amravati

A.P.S.R.T.C., Srikakulam vs Reyyi Punyavathi, Srikakulam ... on 15 February, 2023

Bench: B V Chakravarthi

                   HIGH COURT OF ANDHRA PRADESH

                   MAIN CASE No. M.A.C.M.A.No.365 of 2016

                           PROCEEDING SHEET

Sl.                                                                      OFFICE
No      DATE                            ORDER                             NOTE

12.   15.02.2023   BVLNC, J
                               M.A.C.M.A.No.365 of 2016

                          Learned counsel for APSRTC present

                   and concluded the arguments.

                          Notice was served to the respondent

No.1/claimant and respondent No.2, but

none were appeared for the last three

adjournments.

In that view of the matter, 'Reserved for

Judgment'.

___________ BVLNC, J DNB

Download the LatestLaws.com Mobile App