Managing Director Apsrtc, ... vs Lanka Vara Lakshmi 4 Others
2023 Latest Caselaw 921 AP

Citation : 2023 Latest Caselaw 921 AP
Judgement Date : 15 February, 2023

Andhra Pradesh High Court - Amravati

Managing Director Apsrtc, ... vs Lanka Vara Lakshmi 4 Others on 15 February, 2023

Bench: B V Chakravarthi

                   HIGH COURT OF ANDHRA PRADESH

                   MAIN CASE No. M.A.C.M.A.No.743 of 2016

                          PROCEEDING SHEET

Sl.                                                                    OFFICE
No      DATE                           ORDER                            NOTE

08.   15.02.2023   BVLNC, J
                              M.A.C.M.A.No.743 of 2016

                         Learned counsel for APSRTC present

                   and concluded the arguments.

                         No representation for respondent Nos.1

to 4/claimants and respondent No.5/R.1,

though posted the matter under the caption

for Orders for the last three adjournments.

In that view of the matter, 'Reserved for

Judgment'.

___________ BVLNC, J DNB

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