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United India Insurance Company ... vs Chintagangadhara Rao And 2 Others
2023 Latest Caselaw 919 AP

Citation : 2023 Latest Caselaw 919 AP
Judgement Date : 15 February, 2023

Andhra Pradesh High Court - Amravati

United India Insurance Company ... vs Chintagangadhara Rao And 2 Others on 15 February, 2023

Bench: Venuthurumalli Gopala Rao

      THE HON'BLE SRI JUSTICE V. GOPALA KRISHNA RAO


                   M.A.C.M.A.NO.1348 OF 2012


JUDGMENT:

None appeared for the appellant. Sri Challa Ajay Kumar

learned counsel for the respondents, is present.

This matter was listed under the caption "For dismissal" on

15.02.2023. Today also, there is no representation.

In view of the same, it shows that the appellant is not showing

any interest in the matter. Appellant is not prosecuting the case

further.

Accordingly, this appeal is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed.

_____________________________________ JUSTICE V. GOPALA KRISHNA RAO

Date: 15.02.2023 KNN

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