Shaik Mohammad Shoaib vs The Union Of India
2023 Latest Caselaw 917 AP

Citation : 2023 Latest Caselaw 917 AP
Judgement Date : 15 February, 2023

Andhra Pradesh High Court - Amravati

Shaik Mohammad Shoaib vs The Union Of India on 15 February, 2023

Bench: Ravi Nath Tilhari

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.3782 OF 2023

                      PROCEEDING SHEET

SL.     DATE                             ORDER                            OFFICE
NO.                                                                        NOTE
                   RNT,J
1.    15.02.2023

                           Heard Sri Challa Sivasankar, learned counsel
                   for the petitioner and Sri Siva Darshan, learned
                   counsel for the respondent Nos.2 and 3.

Order/judgment reserved.

________ RNT,J Scs

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