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Dasari Kiran, vs The State Of A.P., Rep By Pp.,
2023 Latest Caselaw 867 AP

Citation : 2023 Latest Caselaw 867 AP
Judgement Date : 14 February, 2023

Andhra Pradesh High Court - Amravati
Dasari Kiran, vs The State Of A.P., Rep By Pp., on 14 February, 2023
                HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: Criminal Appeal No.1299 of 2010

                             PROCEEDING SHEET

Sl.                                                                  OFFICE
No       DATE                          ORDER                          NOTE

05    14.02.2023

Dr.VRKS,J

Criminal Appeal is dismissed as abated.

(Vide separate Judgment)

_____________ Dr.VRKS,J

GRL.

 
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