Citation : 2023 Latest Caselaw 865 AP
Judgement Date : 14 February, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No.: CRL.R.C.No.1303 of 2008
PROCEEDING SHEET
Sl. OFFICE
No DATE ORDER NOTE
08 14.02.2023
Dr.VRKS,J
Heard arguments in continuation on
both sides.
Judgment Reserved.
_____________ Dr.VRKS,J
GRL.
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