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Rasamsetti Tatayya vs Tatam Surya Rao
2023 Latest Caselaw 860 AP

Citation : 2023 Latest Caselaw 860 AP
Judgement Date : 14 February, 2023

Andhra Pradesh High Court - Amravati
Rasamsetti Tatayya vs Tatam Surya Rao on 14 February, 2023
Bench: Ravi Cheemalapati
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
TUESDAY THE FOURTEENTH DAY OF FEBRUARY oo»
TWO THOUSAND SND TWENTY THREE
'PRESENT:

THE HONOURABLE SRI JUSTICE RAVI CHEEMALAPAT

CHVHL REVISION PETITHON NO: 2244 GF 2022
Sstween:
Rasamsetti Tatayya, oo Venkata Swamy, Hindu, aged about Se years, Gon.
Employes, R/o D.No. 1-98, Chandrampalerm village, Samalkot mandal, Sakinacda
district, Erstwhile East Gsodavari MNetrict
Fatitioner/Judgment Debtor/Defandant

AND
Tatam Surya Rao, Sfo Venkata Swathy, Hindu, aged about 82 years, OQec.
Business, Rio DUNe. 7-99, Chandrampal em village, Samaikot mandal, Rakinada
district, Erstwhile East Godavari District
Reapondent(Decres Naldern Plaintiff

Petiion under Section 118 of C.P.C, aggrieved by the order dated
01.10.2022 made in LLP. No. 129 of 2079 in O.S No. 282 of 3015 pending an the fie
ow The | Additional Junior Cidi Judge cum { Additional Judicial First Class
Magistrate, Kakinada, Kakinada district, Ersivhlle East Godavari District,

iA NO: 1 OF 2022

Petition under Section 167 CPC praying that in the circumstances
stated in the affidavit fled In support of the petition, the High Court may be pleased
to grant stay of all further proceedings in E.P. No. 128 of 2019 in O.S.No. 282 of
2048 pending on the Ale af The | Aeon nab Junior Cad Judge cum | Addional
Judicial First Class Magistrate, Kakinada, Kaki nade district, Ereahvhde East Godavari
Disirict, pending disposal of CRP No, "7084 4of 2022, on the He of the Nigh Gourt.

The petition coming oan for hearing, upon perusing the Pettion and the
afidavil fied in support thereof and the earier Order of the High Court dated
Ua.77.2022, & OS.01.2023, made herein and upon hearing the argurnents of Sri.
A.R. RESHORE REDDY, Advocate for the Petitioner, the court made the follawing ;


order:

At the request of the lgarned counas! for the pefioner, post on
OS. 2023,

interim order granted sartier is extended by two weeks,

S/T MADHAVE
ASSISTANT REGISTRAR -

HYRUE COPY be SECTION OFFICER

Te,

1.

The § Addifonal dunior Cad Judge

cum | Additional Juclioial First Cies Magistrate, Kakinada, Kakinada Sisiiot, Erstwhile Eset Godavari Cistriat & One OC to SALA K KISHORE REDDY Advocate fOPUO}

3. One spare copy

oe

ESR

NIGH COURT

RG

DATED NS02. 2023

NOTE: POST ON 24.02.2028.

CRP No.2244 of 2022

INTERIM ORDER EXTENDED

 
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