T Murali, Vizianagaram Four ... vs Saripalli Appalaraju, ...
2023 Latest Caselaw 843 AP

Citation : 2023 Latest Caselaw 843 AP
Judgement Date : 13 February, 2023

Andhra Pradesh High Court - Amravati

T Murali, Vizianagaram Four ... vs Saripalli Appalaraju, ... on 13 February, 2023

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.543 OF 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                  OFFICE
                                     ORDER

NOTE

09. 13.02.2023 BVLNC, J

This appeal is partly allowed (vide

separate judgment). No costs.

___________ BVLNC, J psk

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