Andhra Pradesh State Road ... vs Padarthi Rambabu
2023 Latest Caselaw 842 AP

Citation : 2023 Latest Caselaw 842 AP
Judgement Date : 13 February, 2023

Andhra Pradesh High Court - Amravati

Andhra Pradesh State Road ... vs Padarthi Rambabu on 13 February, 2023

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.1807 OF 2018

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                     ORDER

NOTE

14. 13.02.2023 BVLNC, J

This appeal is partly allowed (vide

separate judgment). No costs.

___________ BVLNC, J psk

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