P.Subramanyam, Nagireddypalle ... vs N.Lakshmi Devi, Aravapalle V, ...
2023 Latest Caselaw 838 AP

Citation : 2023 Latest Caselaw 838 AP
Judgement Date : 13 February, 2023

Andhra Pradesh High Court - Amravati

P.Subramanyam, Nagireddypalle ... vs N.Lakshmi Devi, Aravapalle V, ... on 13 February, 2023

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: Crl.R.C.No.1115 of 2009

                                 PROCEEDING SHEET

Sl.                                                                      OFFICE
No      DATE                               ORDER                          NOTE


9     13.02.2023

Dr.VRKS,J

Heard arguments of learned counsel on both

sides.

For judgment list on 21.02.2023.

_____________ Dr.VRKS,J

GRL.

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