Paritala Prasad vs Machavarapu Anjaiah
2023 Latest Caselaw 817 AP

                                            1


                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.: C.M.A.No.158 of 2022

                                    PROCEEDING SHEET

Sl.
                                          ORDER

No      DATE
                   DEV,J
      10.02.2023

At the request of both the learned counsels,

post on 20.02.2023.

Both the learned counsels shall inform their

clients to present before the Court on that day for

conciliation.

There shall be interim stay of decree and

judgment dated 22.07.2019, passed in A.S.No.3

of 2016 on the file of VI Additional District Judge,

Markapur, for a period of four weeks.

_ ____ DEV,J

MH/MSI