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Kanigiri Lingam S/O. Narsimha vs Budda Laksmi Narasimha Rao ...
2023 Latest Caselaw 816 AP

Citation : 2023 Latest Caselaw 816 AP
Judgement Date : 10 February, 2023

Andhra Pradesh High Court - Amravati

Kanigiri Lingam S/O. Narsimha vs Budda Laksmi Narasimha Rao ... on 10 February, 2023

      THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU

SECOND APPEAL No.651 OF 2012

JUDGMENT:-

Sri K.Subrahmanyam, learned counsel for the appellants

represented that the matter is 'Settled out of Court', as such, he

seeks permission to withdraw the appeal.

2. Under the circumstances, learned counsel for the appellants is

permitted to withdraw the appeal.

3. The present appeal is dismissed as Settled out of Court. There

shall be no order as to costs. Miscellaneous applications pending,

if any, shall stand closed.

________________________________ JUSTICE A.V.RAVINDRA BABU

Date: 10.02.2023

TJN

THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.651 OF 2012

Date: 10.02.2023

TJN

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