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Kandula Veerayya vs The Andhra Pradesh Eastern Power ...
2023 Latest Caselaw 682 AP

Citation : 2023 Latest Caselaw 682 AP
Judgement Date : 8 February, 2023

Andhra Pradesh High Court - Amravati
Kandula Veerayya vs The Andhra Pradesh Eastern Power ... on 8 February, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 19500 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 08.02.2023 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution."

_________ RNT, J Dsr

 
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