Citation : 2023 Latest Caselaw 680 AP
Judgement Date : 8 February, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE: W.P.No.3015 OF 2023
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 08.02.2023 RNT, J
The writ petition is dismissed as not pressed (vide separate judgment) ________ RNT,J Gk/Rmd
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