Nalluri Yugandhar, vs The Union Of India,
2023 Latest Caselaw 678 AP

Citation : 2023 Latest Caselaw 678 AP
Judgement Date : 8 February, 2023

Andhra Pradesh High Court - Amravati

Nalluri Yugandhar, vs The Union Of India, on 8 February, 2023

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.2896 OF 2023

                      PROCEEDING SHEET

SL.     DATE                              ORDER                             OFFICE
NO.                                                                          NOTE
                   RNT,J
2.    08.02.2023

                           Heard Sri Ch.Madhava Rao, learned counsel,
                   representing Sri K.V.Aditya Chowdary, learned
                   counsel   for   the   petitioner   and   Ms.   Alekhya
                   Tadasina, learned Central Government Counsel for
                   the respondents.

Judgment/order reserved.

________ RNT,J Scs

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