Pallavali Radha Krishna Reddy vs Union Of India
2023 Latest Caselaw 677 AP

Citation : 2023 Latest Caselaw 677 AP
Judgement Date : 8 February, 2023

Andhra Pradesh High Court - Amravati

Pallavali Radha Krishna Reddy vs Union Of India on 8 February, 2023

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.38869 OF 2022

                      PROCEEDING SHEET

SL.     DATE                              ORDER                             OFFICE
NO.                                                                          NOTE
                   RNT,J
5.    08.02.2023

                           Heard Sri Surepalli Madhava Rao, learned
                   counsel   for   the   petitioner   and   Ms.   Alekhya
                   Tadasina, learned Central Government Counsel for
                   the respondents.

Judgment/order reserved.

________ RNT,J Scs

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