Lam Koteswara Rao vs The State Rep By Sdpo
2023 Latest Caselaw 676 AP

[3327

INTHE HIGH COURT OF ANDHRA PRADESH AT AMARAVATL
WEDNESUAY THE EIGHTH GAY OF FEBRUAR --_
FWO THOUSAND AND TWENTY THREE
(PRESENT:

THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY"

1A Noa. 1 OF 2625
iN
GRLA NO: 172 OF 2033
Setwean:

Lam Koleswara Rao, Sfo Venkata Subbaiah, aged S86 years, R/O Parnidicadu
Vilage, Narasaraopet Mandal, Painadu District.

.  Appaiantiat
iPatitioner in ORLA Tig OF 2023
on the fie of High Court

AND
AS State Rep By SOPO, Narasaraopet, through Public Prosecutor, High Court of

_ Gomplainant/Respondent
(Respondents edo.)

Counsel for the Petitioner: Sri VENKATESWARLU KOLLA
Counsel for the Respondent 'PUBLIC PROSECUTOR (AP)

Petition under Section 482 of CrP.O praying that in the cirournstances siated in
the affidavil Hed In support of the petition, the High Court may be pleased {to
suspend the sentenses passed against Appellant? ~ by Special Sessions Judge for
tral of cases under S.C and S.T (POA) Act-Cum- iV Additional Sessions Judge,
Guntur in S.C, No. wee R018 by Judgment Ds. 7-9-2023, for offences USS.
14? 148, 452, 363, 427 RAV 34 IPG, U/Se. 3 61} a) and 3 (4) ixvy of SCandS

(POAIACE , Pending 5 jisposal of ORLA No. 112 of 2023, an the fle of the Hi igh Court

The court while directing Issue of notice to the Respondents herein to show cause as
to why this application should not be complied with, made the following order(The
receipt of this order will be deemed fo be the receipt of notice in the case).

ORDER

"an the circumstances, the sentence of Imprisonment imposed by the Court below slone is suspended pending disposal of the Criminal Appeal on condition of appellant surrendering before the learned | Additional Judicial Magistrate of First Class, Narasaraopet, within a period of two (2) weeks fram foday and, on such surrender, the appellant akall be enlarged on baff on his

sarees

Ae

axecuting a personal bond for a sum of Rs. 19,006). [Rupses Ten Thousand

onfy} with fvo sureties for the like sum each to the satisfaction of the isarnad |

Additional Judicial Magistrate of First Glass, NASASATRORAL om

TRUE COPY! for SECTION OFFIC

To, a ene ee 4 The | Additional Jucinial Magistrate of First Class, Narasaraopet .

3. The SDPO, Narasaracpel.

4 One CC to SRL VENKATESWARLU KOLLA Advocate [OPUC)

4. Two OCs te PUBLIC PROSECUTOR, High Court of A. PIOUT)

GSK

HIGH COURT

SRI

DATED ONs/2023

UST ASTER FQUR WEERS

BAIL ORDER

1A Ne. 1 OF 2023 iN CRLA NO: 142 OF 2025

DIRECTION