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State Of Ap., Rep. Pp., vs K.Suryanarayana, Ranashtalam Vm ...
2023 Latest Caselaw 610 AP

Citation : 2023 Latest Caselaw 610 AP
Judgement Date : 3 February, 2023

Andhra Pradesh High Court - Amravati

State Of Ap., Rep. Pp., vs K.Suryanarayana, Ranashtalam Vm ... on 3 February, 2023

Bench: C.Praveen Kumar, Venkata Jyothirmai Pratapa

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

              MAIN CASE No.: Crl.A.No.706 of 2015

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

5. 03.02.2023 CPK, J & VJP, J

Delete from the caption "For Judgment" and list on 17.02.2023.

In the meanwhile, Registry shall prepare the booklet.

_________ CPK, J

________ VJP, J AMD

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State Of Ap., Rep. Pp., vs K.Suryanarayana, Ranashtalam Vm ...
2023 Latest Caselaw 610 AP

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State Of Ap., Rep. Pp., vs K.Suryanarayana, Ranashtalam Vm ...2023 Latest Caselaw 610 AP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

State Of Ap., Rep. Pp., vs K.Suryanarayana, Ranashtalam Vm ...
2023 Latest Caselaw 610 AP