Nethala Krishna Veni vs Kshtri Sruj Ban Singh
2023 Latest Caselaw 1181 AP

Citation : 2023 Latest Caselaw 1181 AP
Judgement Date : 28 February, 2023

Andhra Pradesh High Court - Amravati

Nethala Krishna Veni vs Kshtri Sruj Ban Singh on 28 February, 2023

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.593 OF 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                     OFFICE
                                     ORDER

NOTE

09. 28.02.2023 BVLNC, J

This appeal is dismissed (vide

separate judgment). No costs.

___________ BVLNC, J psk

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