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National Insurance Company, ... vs Smt D Chinnakka Chittoor Dist Amp 4 ...
2023 Latest Caselaw 1149 AP

Citation : 2023 Latest Caselaw 1149 AP
Judgement Date : 27 February, 2023

Andhra Pradesh High Court - Amravati
National Insurance Company, ... vs Smt D Chinnakka Chittoor Dist Amp 4 ... on 27 February, 2023
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.2766 OF 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                     OFFICE
                                     ORDER

NOTE

07. 27.02.2023 BVLNC, J

This appeal is dismissed (vide

separate judgment). No costs.

___________ BVLNC, J psk

 
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