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Bhupathiraju Rama Krishnam Raju vs Kalidindi Ranga Raju Died
2023 Latest Caselaw 1142 AP

Citation : 2023 Latest Caselaw 1142 AP
Judgement Date : 24 February, 2023

Andhra Pradesh High Court - Amravati

Bhupathiraju Rama Krishnam Raju vs Kalidindi Ranga Raju Died on 24 February, 2023

Bench: A V Babu

      THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU


                   APPEAL SUIT No.682 OF 2019


JUDGMENT:-


      Learned counsel for the appellant and the learned counsel for

the respondents are in attendance.

2. Heard.

3. Learned counsel for the appellant is permitted to withdraw the

appeal.

4. Appeal is dismissed as withdrawn. There shall be no order as

to costs. Miscellaneous applications pending, if any, shall stand

closed.

________________________________ JUSTICE A.V.RAVINDRA BABU

Date: 24.02.2023

TJN

80 06

THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.682 OF 2019

Date: 24.02.2023

TJN

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Bhupathiraju Rama Krishnam Raju vs Kalidindi Ranga Raju Died
2023 Latest Caselaw 1142 AP

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Bhupathiraju Rama Krishnam Raju vs Kalidindi Ranga Raju Died
2023 Latest Caselaw 1142 AP