Satyavarapu Veera Venkata ... vs Simhadri Bapi Raju 2 Ors
2023 Latest Caselaw 1120 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE : CMA.No.1090 of 2011 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

05. 23.02.2023 VJP,J

No representation on behalf of the appellant.

Registry is directed to furnish the information as to the pendency of O.S.No.22 of 2008 on the file of the learned II Additional Senior Civil Judge Court, Rajahmundry, which was remanded vide judgment A.S.No.168 of 2010 dated 08.07.2011.

Post on 01.03.2023.

_______ VJP,J

MVK