R.K.L. Prasad vs The State Of Andhra Pradesh
2023 Latest Caselaw 1118 AP

ae,
Tene
Ne,
oy,

IN THE HIGH COURT OF ANDHRA PRADESN AT AMARAVAT!
THURSDAY, THE TWENTY THIRD DAY OF F EBRUARY_-
TWO THQUSAND AND TWENTY THREE
:PRESENT:
THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY
IA No. TOF 2023 -
IN
CRLA NG: TPE OF 20283
Between:

RK, Prasad, Sfo Late Eshwar Rao Patnaik Ag
Chartered Engineer, R/o Cid Employment Office, ii

OHioe, Srikakulam

abaut 49 years, Geac.
spur am Raad, Near Krad

Se
4
ch

PETITIONER!

APPELLANT
AND
"The State of Andhra Pradesh, through inspector of Police, CBRL through their
Special Publis Prosecutor, High Qaurt of Andhra Pradesh, Amaravail
RESPONDENT

Gounsel for the Petitioner: SR] SREENIVASA RAO VELIVELA'
Counsel for the Reapondent: SRI HARINATH N (DEPUTY SOLICITOR -
GENERAL OF INDIA}

Betiion under Section 389(1) of CrP.C praying that In the circumstances
stated in the grounds fled in support of the pefifion, fhe High Court may be please
io SUSPEND the operation of Judgment dated 10-02- 2023 made ia &CNo. 26 of
20i4 on the fle of Frincinal Special fudge For © Bf Cases, Vi Hisakha painam and
release the celitioner? appellant' A8 on ball, pending disposal of CRLA No. 177 of
2623, on the file of the High Court -

The court while directing issue of notice to. the Respondents herein to show
cause as to why This appl ication should not be complied with, made the folowing
order.(The reogint of this order wil be deernad fo be the receipt of notice in the
nage). The Court made the 2 following

ORDER:

"In the clreumstances, the sentence imprisonment alone is suspended, pending disposa! of the Criminal Appeal, and the petitioner herein is directed fo surrender before the learned Principal Special Judge for CB! Cases, Visakhapatnam, within a period of byvo (2) wesks from today and, on such surrender, he shall be enlarged on bail on his executing a personal bond for a sum of Rs.16,000/ (Rupees Ten Thousand only} with two sureties for a lke sum each to the satisfaction of the learned Principal Special Judge for CB! Cases, Visakhapatnam. ="

Sake S. SRINIVASA PRASAD |

ASSISTANT REGIS

TRUE COPY!

For. SECTION OFF

TRAR

ICER

von &

The Principal Special "One CC ip SRL SREE:

One IC to SRE HARINATH N (DEPUTY | High Caut of AP. IORPUC] One § spgre copy

.

reed ad Uag

:

tee, 4 Cl TN nt

Visakhap sinam.

ELA Advocate [OPUC SOLICI TOR GENERAL 'OF INTHA),

NPC

HIGH COURT

DATED 2 a02/2023

LIST THS MATTER AFTER FOUR (4) WEENS

LANO1 OF 2023 iN CRLANG.U?1 of 2025

ALLOWED