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S Anjaneyulu, Kurnool vs G Malla Reddy, Ranga Reddy Dist Anr
2023 Latest Caselaw 1005 AP

Citation : 2023 Latest Caselaw 1005 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati
S Anjaneyulu, Kurnool vs G Malla Reddy, Ranga Reddy Dist Anr on 21 February, 2023
Bench: Venuthurumalli Gopala Rao
   HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                  M.A.C.M.A. No.4 of 2015

JUDGMENT:

There is no representation on behalf of the appellant and

the respondent. Even though the matter is listed under the

caption for dismissal on 10.02.2023, it appears that both the

counsels are not interested in prosecuting the case.

Accordingly, this Appeal is dismissed for non-prosecution.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ V. GOPALA KRISHNA RAO, J.

21.02.2023 KPV

HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A. No.4 of 2015

21.02.2023

KPV

 
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