Desavath Krishna Naik vs Shaik Imam Anr
2023 Latest Caselaw 1004 AP

Citation : 2023 Latest Caselaw 1004 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati

Desavath Krishna Naik vs Shaik Imam Anr on 21 February, 2023

Bench: B V Chakravarthi

                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. M.A.C.M.A.24 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                       OFFICE
                                       ORDER

NOTE

14. 21.02.2023 BVLNC, J

Learned counsel for Appellant present. No representation for respondent, inspite of posting the matter for orders.

In that view of the matter, judgment reserved.

___________ BVLNC, J psk

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