Jalla Venkataramana Reddy Ramana Reddy vs Sri S. Balasubbarayudu And Another
2023 Latest Caselaw 6286 AP

Andhra Pradesh High Court - Amravati

Jalla Venkataramana Reddy Ramana Reddy vs Sri S. Balasubbarayudu And Another on 29 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1971 of 2012

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                          ORDER

No. DATE NOTE

08. 29.12.2023 BVLNC, J M.A.C.M.A.No.1971 of 2012 Heard Sri D.Vigneshwar Reddy, learned counsel representing on behalf of Sri V.R.Reddy Kovvuri, learned counsel for the appellant/claimant and Sri V.Veerabhadra Chary, learned counsel for the respondent No.2/Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB