N.Neelakanteswara Rao vs M/S.Sri Navodaya Chits And
2023 Latest Caselaw 6257 AP

Citation : 2023 Latest Caselaw 6257 AP
Judgement Date : 28 December, 2023

Andhra Pradesh High Court - Amravati

N.Neelakanteswara Rao vs M/S.Sri Navodaya Chits And on 28 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.148 of 2004

                     PROCEEDING SHEET

Sl. DATE                               ORDER                            OFFICE
No.                                                                      NOTE
11. 28-12-2023   VGKR, J


                       Heard Sri Aravala Sreenivasa Rao, learned
                 counsel on behalf of appellants.
                       No      represented   on     behalf   of   the
                 respondent.

Post the matter on 02.01.2024 under the caption 'for judgment'.

_________ VGKR, J

CVD

Download the LatestLaws.com Mobile App