Vakati Venu Kumar Reddy vs Yanati Neerajamma
2023 Latest Caselaw 6256 AP

Andhra Pradesh High Court - Amravati

Vakati Venu Kumar Reddy vs Yanati Neerajamma on 28 December, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

               HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                      MAIN CASE: Appeal Suit No. 610 of 2023
                                  PROCEEDING SHEET

Sl.                                                                                OFFICE
        DATE                                 ORDER                                  NOTE
No

04.   28.12.2023   UDPR, J & KM, J
                         Heard learned counsel for the appellants and learned
                   counsel for the respondent.

Post after six weeks.

I.A No.1 of 2023 There shall be stay of all further proceedings pursuant to the decree and judgment dated 26.04.2023 in O.S No.102 of 2018, including E.P No.598 of 2023 on the file of the III Addl. District Judge, Nellore, on the condition of petitioners/appellants depositing 25 % of E.P amount within eight weeks from today, failing which, this Order shall stand cancelled.

________ UDPR, J

______ KM, J GVK