Gorripati Yasamma vs The Oriental Insurance Company Limited
2023 Latest Caselaw 6239 AP

Andhra Pradesh High Court - Amravati

Gorripati Yasamma vs The Oriental Insurance Company Limited on 27 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Cross Objections No.14 OF 2023

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

04. 27.12.2023 AVRB,J:

I.A.No.1 of 2023 Learned counsel for the appellant in M.A.C.M.A.No.1278 of 2019 reports no counter.

Heard both sides.

Considering the reasons set out in the petition, this petition is allowed, receiving the cross objections.

Cross Objections No.14 OF 2023

Call this matter along with connected M.A.C.M.A.No.1278 of 2019, which is coming for pronouncement of judgment on 18.03.2024.

_________ AVRB,J

MH