Moturu Narasimha Rao vs Ponnam Padmavathi
2023 Latest Caselaw 6236 AP

Andhra Pradesh High Court - Amravati

Moturu Narasimha Rao vs Ponnam Padmavathi on 27 December, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.1283 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

16. 27-12-2023 BSS, J

Judgment pronounced. (vide separate Judgment)

In the result, this Second Appeal is dismissed.

In the circumstances of the case, both parties are directed to bear their own costs. Consequently, all pending miscellaneous petitions, if any, shall stand closed. The Interim Orders granted earlier, if any, shall stand vacated.

________ BSS, J

Bsv