Murikinati Santha Kumari Another vs The Apsrtc 4 Others
2023 Latest Caselaw 6233 AP

Citation : 2023 Latest Caselaw 6233 AP
Judgement Date : 27 December, 2023

Andhra Pradesh High Court - Amravati

Murikinati Santha Kumari Another vs The Apsrtc 4 Others on 27 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    M.A.C.M.A.No.2297 OF 2016

                         PROCEEDING SHEET

Sl.                                                                 OFFICE
      DATE                         ORDER
No.                                                                  NOTE
05. 27.12.2023 AVRB,J:

                    Heard    the       arguments        of   Sri
              D.Kodandarami Reddy, learned counsel for
              the   appellants   and    Sri   K.Viswanatham,
              learned       Standing          Counsel         for
              APSRTC/respondent No.1.

List the matter on 19.03.2024, for pronouncement of judgment.

_________ AVRB,J

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