Citation : 2023 Latest Caselaw 6180 AP
Judgement Date : 27 December, 2023
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA
{SPECIAL ORIGINAL JURISDICTION)
WEDNESDAY, THE TWENTY SEVENTH DAY OF DECEME!
TWO THOUSAND AND TWENTY THREE ;
PRESENT:
THE HONOURASLE SRI JUSTICE G.NARENDAR
AND
THE HONOURABLE SRI JUSTICE NYAPATHY VIUAY
WRIT APPEAL NO: 1278 OF 2023 ~~
AArit Appeal under Clause 15 of the Letters Patent is fled against the order mace In
WP No 29741 of 2013, dated 26.07.2022, on the file of the High Court).
Sefween:
{. The Government of AFP, Rep by its Principal Secretary Higher Education
Department Secretariat Hyderabad Now functioning at Velaganudi,
Arnaravathi Guntur District, State of Andhra Pradesh
2. The Cammissianer Director of Collegiate Education, Andhra Pradesh
Hyderabad Now functioning af Mangalagirl, Guntur Dist, State of Andhra
Pradesh, ;
4. The Regional Joint Director of Collegiate Education, Gunturu, Gunturu District. ,
. Appellanis/Respondents
AND
4
B.S.Rama Krishnam Raju, Sio Subbaraa, Aged about 43 Years, Occ:
Unaided lecturer Sri Subbaraya Narayana Callege Narasaraopel Rio
Prakashnagar Narasaraopet Narasaracpet Mandal Gunturu Dist.
2. &V Chandra Sekhar, S/o Ramakrshnurao Aged about 37 Years, Oom
Unaided lecturer, Sri Subbaraya Narayana College Narasaraopet, R/o
Narasaracpet!, Narasaraopet Mandal, Gunfuru Dist.
. Resopndenisiirit Petitioners
The Sri Subbaraya Narayana Collage, SS N College, Ren by ks 7
Secretary/Correspandent Narasaraopat, Narasaracpet Mandal, Gunturu [Nest ©
. Mespondeant/Respondent
{>
iA No: 2 OF 2023:
Petitioner under Section 181 CPO is fed praying that in the circumstances
stated' In the affidavit fled in support of the writ appeal, the High Court may be
olegsed fo sussend the orders dated 26.07.2022 In WP No.29741 of 2013, pending
disposal of WLA.No. 1279 of 2025, on the file af the High Court.
The Appeal coming on for hearing, uson perusing the Petiticn and the affidavit
filed in support thereof and upon hearing the arguments of GP for Higher Education
for the Patilionars and Sri TV Koteewara Rao, Advocate for the Respondents, the
Coun made the following:
ORDER:
ASS "in view of interim order granted in wWA.No.1198 of 2023 and connectad A appeals, and the instant appeal is aise arising out of same Order, if is prudent te grant similar suspension of common order impugned, qi pronouncement of judgment in W.A.Nos. 1193 of 2029 and batch.
List on 14.04.2034 for further hearing."
Sdi- KR. Kasi Reo Achari ASSISTANT REGISTRAR
ATRUE COPY! ae Sor ASSISTANT REGISTRAR
Ta,
4. B.S .Rame Krishnam Raju, Séo Subbarao, tingided fecturer Sri Subbaraya Narayana College Narasaraopet Avo Prakashnagar Narasaracpet Narasarazopet Mandal Gunturu Dist.
2 BY Chandra Sekhar, Sfo Ramakrishnurac, Unaided lecturer, Sr Subbsraya Narayana College Narasaracpet, R/o Narasaraogel, Narasaraopet Mandal, Surturu Dist,
2. The Seorstary/Carrespondent, Sri Subbaraya Narayana College, SSN College, Narasaranpet, Narasarsopet Mandal, Gunturu Dist. (Addressee Nos. 1 to 3 by RPAD) '
& Two OCs fo GP for Higher Education, High Court of AP fCMUT]
§ One OC to Sr TV. Koteawara Rao, Advocate [OPUD)
8. Two spare copies
MM
HIGH COURT
DATED: 27/2/2023
NOTE: LIST ON 14.01.2024 FOR FURTHER HEARING
ORDER
WA.Na 27s of 2023
DIRECTION
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