Citation : 2023 Latest Caselaw 6169 AP
Judgement Date : 27 December, 2023
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT WEDNESDAY, THE TWENTY SEVENTH DAY OF DECEMBER TWO THOUSAND AND TWENTY THREE -PRESENT: < THE HONOURABLE SRI JUSTICE G. NARENDAR AND " THE HONOURABLE SRI JUSTICE NYAPATHY viJAY WRIT APPEAL Nos.1228, 129%, 1232, 1253, 1234 & 1253 OF 2023 | WRIT APPEAL NO: 1289 OF 2033 (Arit Appeal under clause 15 of the Letters Patent Act is oreferrad against tha Order rade in Review LANo tT of 2020 In W. P Ne 15807 of 2019, dated 06.10.2023 on the file of the High Court} Behvean: ?. The State of Andhra Pradesh, Rep by ie Principal Secretary, Higher Education Deparment, Secrelariat Buildings, Velagapudi, Amaravathl, Guntur pisinct AP. 2. The Cormmissioner and Director of Collage Education, Government of Andhra Pradesh, Prasadampadu, Viayawada, Krishna District A P. Appsiianis/Respondents
AND
4. 5 Srinivasa Rac, Sfo.5 Panarso, Aged 50 years, Occ Lecturer in FG Department of Commerce, TP S College Guntur, Rio Flat No 12. 4 No 427517, Kakumanu Soucha Apartments, Guntur, Guntur District, A P.
Respondaent/Fetitionar
2. The Correspondent Secretary, TJ PS College, Patlabhipnuram, Guntur Guritur District A P. :
3. The Principal of TJ PS College, Patlabhipuram, Guntur, Guntur Oistrict, & P.
Respondents/Respondents LA NO: 7 OF 2023
Petition under Sectian 151 of CPO is fled oraying that in fhe circumstances sfated in fhe affidavit Med in suppart of the writ appeal, the High Court may be oleased ts SUSPEND the operation of onier of dated 06.10.2023 In Review |A.NG.1 of 2020 in WLP No. 18604 of 2018 3, pariding disposal of WA.Na 1229 of 2023, on the He of fhe High Court.
WRIT APPEAL NO: 1237 OF 2023
'Airk Appeal under clause 1§ of the Letters Patent Act is preferred against the Grier made in Review LA.No.1? of 2080 in WLP No T6547 of $019, dated 06.10.2083 on the fe of the High Court}
Sebveen:
1. The Slate of Andhra Pradesh, Rep by Its Principal Seoretary, Highs Education Department. Secretariat Buidings, Velagapudl, Amarava "~ Cauntur ENstriot AP.
2 The Commissioner and Director of College Education, Government of Andhra Pradesh, Prasedampadu, Viayaweda, Krishna District AF, Appelania Respondents AND }. G Suresh Kumar, Sio G Panaiah, Age 3Y years, Gon Lecturer i Soarmerce Guntur, Rio D No 2108 A, Agathavaranpady, Podakakan' iMaruial, Guiitur District A P. .
Respandent/Petitioner
2. The Correspondent Secretary, T J P S College, Patlabhipuram, Guntur Guntur Cistict AR.
3. The Princinal of TJ P S College, Pattabhipuram, Guntur, Guriur District, AP, Respandenis/Respandenis IANO. 1 OF 2023
Patition under Section 151 of CPC is fled praying that in the cirournetances stated in the aNidavit fied In support of the writ H appeal the High Court may be meased ta SUSFEND the operation of order of dated O86 10.2023 in Reveew LANo.1
PAN
of S020 in W.P.Na 1o85? of 2019, pending dis pos sai of WA.No.1294 af 2025, on the file of the High Court. |
WRIT APPEAL NO: 1232 OF 2023
aNidt Appeal under clause 15 of the Latters Patent Act is preferred against ihe Crder Trrde in Review LANG? of 2020 in WwW PNG 18858 of 2019, dated G8 10.2023 on the fie of the High Courk} Behvean:
7. The Stete of Andhra Pradesh, Reo by its Princinal Seacrelary, Higher Education Depariman', Secretariat Buildings, Velagapucl, Amaravaihi, Guntur District, AP.
2. The Commissioner and Director of College Education, Government of Andbva Praciesh, Prasadampadu, Vfayawada, Krishna Uxstrict A P. Anpellants/Respandents AND { K Kavitha, Dio RV Narayana, Aged 41 years, Qee Lecturer in Mathematics TJ PS College, Guntur, Réo D No Tad2vO¥A, Tsf Line Salyanarayanapuram, untur, Guntur District AP.
Respondent/Peatitioner The Correspondent Seoretary, TJ PS College. Patiabhipuram, Guntur Guntur (istrict, AP 3 The Principal of TP S College, Fatiabhipuram, | Guntur, Guntur District, AP.
hm
Respondenis/Respondents
HNO: 7 OF 2023
Patition under Section f41 of CPC js fled praying that in the circurnstances Stated in the alidavil fled in support of the writ appeal, the High Court may be pleased fo SUSPEND the operation of arder of datad 04.10.2023 in Review LANo.4 of 2020 in WP No. 18658 of 2019, pending disnosal of WA.No. 1233 of 2083, on the | fhe of the High Cour.
WRIT APPEAL NO: 1233 OF 2023
(Writ Appeal under clause 15 of the Letters Patent Act is preferred against the ower mane in Review LA.Noo] of 2020 In WF_No. 16727 of 2049, dated 06.10.2023 on He of the High Court}
Between:
1. The State of Andhra Pradesh, Rep by iis Principal Secretary, Higher &ducatian Department, Secretariat Buldings, Velagapudi, Amaravathi, Guntur District, AP.
é. The Commissioner and Cirector of College Education, Government of Andhra Pradesh, Prasadampadu, Viayawada, Krishna Oistrict AP.
Appellania/Respondents AND 7 N Sraithe, Dfo N Ruben, Aged 43 years, Gee Lecturer in Economics, TU P S College, Guntur, Rio D No 139298, Sth lane, Netajinagar, S VN Colony, Guntur Gurttur District, AP.
Respondent/Petitioner
2 The Correspondent Secretary, t JP S Coflege, Pattabhiouram, Guntur, GSurnitur Distriat, AP.
3. The Principal of T J P S College, Patiabhi inuram, Guntur, Guntur District AP.
Respondents/Reaponcdants iA NO: 1 OF 2023
Petition under Section 157 of CPO is fled praying that in the circumstances stated in the affidavil fled in support of the writ appeal, the High Court may he ticased fo SUSPEND the operation of order of dated 66.10.2083 in Review LA. No." 4 of 2020 in W.P.No 16727 of 2079, sending disposal of WA.No.1233 of 2023. on the fle of the High Court.
WRU APPEAL NO: 1254 OF 2023
(Writ Appeal under clause 15 of the Letters Patent Act is is preferred against the Order made in Review LA.No.1 of S020 in AUP No (6708 of 2049, dated 08.19, 2023 on the We of the High Court}
Setweean:
1 The State of Andhra Pradesh, Rep by is Principal Secretary, Higher Education Department, Secretariat Bulldings, Velagapuel, Ameravathi, Guntur iNetrict, AP.
= The Cormilasioner and Olrectar of Coll lege Education, Government of Andiva Pradesh, Prasana: moadu, Vlayawada, Krishna INstriat AP. Appellanta/Resnondants AND ;
1 P.Kumar Raia, sie P Thomas, Agad 39 years, Gee Lecturer in Politiod Science, TJPS College, Guntur, Rio D Ne 5802/88, 8th lane, Coba idpeta, Guntur, Guntur Di istrict, AP. a Respondent/Patitioner ? The Corresporident Secrelary, TJ PS College, Pattabhiouram, Guntur, Guntur District AP. a 2 The Principal of T J PS College, Patiabhiourarn, Guntur, Guntur District, A&P. Respondante/Reapondants IA NO: 1 OF 2093
Petifion under Section (54 of CPC is Hed oraying that in the circurnsfanoes stated in the affidavit fled in support o ie writ, appeal ike High Court may be pleasad fo SUSPEND the operation of ard ot Sale' OO. TO.2083 in Review LANs of 2020 in WUP.No TAOS of 2019, panding digpasal of WA.No. 1234 of 2023. . on the Me of the High ¢ Court.
The Appeal coming on for hearing, upon oerusing the Petition and the affidavit Med In support therenf and Libor hegring the arguments of GP for Higher Edusation for the Appailants, SRIG ELISHA Advocate for the Respondent No.4
WRIT APPEAL NO: 1253 OF 2093
: Patent Act is pret erred against the Order No 28635 of S013, dated 37.40.2083 an the
(Wit Appeal under clause 15 of the Lett made in Review LA.No.t of SO5C in WP ; Hie of the High Court}
Sstwean:
1 The State of Andhra Pradesh, Rep by its Principal Secretary, Higher Education Department, Secretariat Bulidings, Velagapuci, Amaravathi, Guntur Distr ot AFR 2 The Commissioner and Directar of College Education, Government of Andhra Pradesh, Prasacdarnipadu, Viayawada, Nrishna Dietriot A PB.
Appellanis/Respondents AND
{ PJannamma, Aged 39 years, Occ. Presently Morking as Lecturer in "
m 38 y a History (Lin Aided), JM Convent, Morrispel, Tenal, Guntur Districs. Respondent(Petivianer 2 The Corressondant Secretary, TU PS Colleue, Patlabhinuram, Guntur,
Guntur District, 4 P. 3 The Principat oY J PS College, Patlabhinwam, Guntur, Guntur District
AP, Respondents/Respandents
iA NO: 4 GF 2023
Petition under Seation 154 of CPC is filed praying that in the circumstances stated in the affidavit fad in Support of tne wr ii appeal, the High Court may be pleased to SUSPEND the operation of order of dated 31.10.2022 in Revi lew LANG? of 2020 in WLP_No. 25825 of 2013, pending disposal of WA.No.1253 of 2023, on the He of the High Court.
The Appeal coming on far hearing, upon perusing the Petition and the affidavit Med in support thereof and the order of the High Court dated G7.12.2024 & 12.12.2023 made herein and upon hearing the arguments of Sri Raghuveer, GP for Higher Education and Senior Counsel Sn G. Gangaiah Naidu, the Court made the followin Ye:
QRDER:
"Ia view of interim order granted in W.A.No.1188 of 2023 and connected appeais, and the instant appeals are also arising out of same Order, ft is
prudent to grant similar SuapENnsion of common order impugned, UN pronouncement of judgment i in WANos.11923 of 2023 and batch.
&
List on 17.07.2024 for further hearing." ES
SO A. VIVA BABU ASS STANT! REGISTRAR.
PPRUE COPY)
SECTION OFFICER
For.
To,
oe
J. TRe Principal Secretary, Higher Education Department, State af Andhra
- Pradesh, Secretariat Buildings, Velagaoudi, Araravathi, Guntur Cistric ch A FP amaliprisecy [email protected]
2. The Commissioner and Director of Co SHege Education, Government of Andhra Pradesh, Prasadampadu, Vilayawada, Krishna District A P. emailpeshi [email protected].
GS Suresh Kumar, S/o G Panalah, Oce Lecturer in Commerce, Guntur Rio ONo 27034, Agathavargppadu, Pedakakani Mandal, Guntur (Netrict A P.
4. § Srinivasa Rao, S/o.S Paparao, Ose Lecturer in PG Beparin na of woe Commerce, TUF 5 College Guntur, Rfo Flat No 12, H No 127537, Kakurnanu Soudha Apartments, Guntur, Guntur Cistrict, AP. K Kaviha, Dio KY Narayana, aed a years, Oce Lecturer in Mathematics TJ PS College, Guntur, Rio D No 1342 75/4 tet Line Salyanarayaranuram, Guntur, Guntus Pistict, AP. B, N Sraitha, D/o N Ruben, Aged 43 years, Occ Lecturer in Economies TU P S College Guntur, R'o D No 133298, Sth lane, Netajinagar, S VN Colony, Gunter, Guntur Dietricl, AP.
B Rumar Raja, Sfo F Thornas, Cioo Lecturer In Political Science, TIPS
Cotiege, Guntur, Rio D No 5602/88, 8th lane, Cobatipeta, Guntur, G Surry District, AP.
Oo
ca)
rm
'
P Jannamima, Coc. Presently Working as Lecturer in History (Un-Aided), JIVE Convent, Morrispet, Tenali, Guntur Gistrict 7
$. The Correspondent Secretary, TJ PS College, Pattabhipuram Guntur Suntur District A P.
1G. The Principal of T J PS Callegs, Paifabhipuram Guntur Guntur Distriet
~ A®, {Addressee Nos.i fo 10 by RPAD}
44. One OC io GP for Higher Education, High Court of AP {OUT) iby . Spl Messenger}
42. Cine CO to GPG. Elisha, Advocate [OF UCT
13. The Section Officer, Wit Pasting, High Court of AP,
44. Two spare copies
°
HIGH COURT
DATED: 274 22024
NOTE: LIST ON 44.07.2024 FoR FURTHER HEARING
QRDBER
WRIT APPEAL Nos.1 229, 1234, 1892, (293, 1234 & 4288 OF 2025
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