Nellore Sreekar Reddy, Nellore vs Guntur Ramesh, Nellore Another
2023 Latest Caselaw 6154 AP

Andhra Pradesh High Court - Amravati

Nellore Sreekar Reddy, Nellore vs Guntur Ramesh, Nellore Another on 26 December, 2023

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No: A.S.No.898 of 2010

                   PROCEEDING SHEET

SL.     DATE                           ORDER                               OFFICE
NO.                                                                         NOTE
12    26.12.2023 Dr.VRKS, J

                         Notices   that      were   taken     out     to
                 respondent Nos.1 and 2 were returned un-

served with postal endorsement that the "addressee left". Service is held sufficient. None entered appearance.

O.S.No.117 of 2005 is a suit on pronote for recovery of money. After due trial by a Judgment dated 17.02.2010 learned Prl.Senior Civil Judge, Nellore dismissed the Suit. Aggrieved of it plaintiff preferred this first appeal.

No representation for appellant. For hearing finally, list on 10.01.2024.

                                                    ___________________
                                                      Dr.VRKS, J

                 GRL
 SL.   DATE   ORDER   OFFICE
NO.                   NOTE