Sindiri Madhana Mohan Rao vs Mamidi Malleswararao
2023 Latest Caselaw 6152 AP

Citation : 2023 Latest Caselaw 6152 AP
Judgement Date : 26 December, 2023

Andhra Pradesh High Court - Amravati

Sindiri Madhana Mohan Rao vs Mamidi Malleswararao on 26 December, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Appeal Suit No.574 of 2007

                       PROCEEDING SHEET

Sl. DATE                              ORDER                             OFFICE
No.                                                                      NOTE
11.   26-12-2023   VGKR,J

                          Heard    Smt   S.A.V.Ratnam,        learned
                   counsel for the appellant and Sri Aravala Rama
                   Rao, learned counsel for the respondent.

Reserved for Judgment.

_________ VGKR,J

ANI

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