Citation : 2023 Latest Caselaw 6151 AP
Judgement Date : 26 December, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. Appeal Suit No.303 of 2007
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
33. 26-12-2023 VGKR,J
Heard Sri M.S.Prasad, learned Senior
Counsel appearing on behalf of the appellants
and Smt. Nimmagadda Revathi, learned counsel
for the respondents.
Reserved for Judgment.
_________ VGKR,J
ANI
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