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Gogineni Jayalakshmi vs Koneru Poorna Chandra Rao
2023 Latest Caselaw 6123 AP

Citation : 2023 Latest Caselaw 6123 AP
Judgement Date : 18 December, 2023

Andhra Pradesh High Court - Amravati

Gogineni Jayalakshmi vs Koneru Poorna Chandra Rao on 18 December, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

      MAIN CASE Nos.A.S.No.224 of 2007 and
                      Tr.A.S.No.636 of 2008
                           PROCEEDING SHEET

Sl.                                                                 Office
                                     ORDER

No DATE Note

20. 18.12.2023 VGKR, J

Heard Sri K. Devi Prasanna Kumar, learned counsel appearing on behalf of Sri O. Manohar Reddy, learned counsel for the appellants and Sri T.V.P. Sai Vihari, learned counsel for the respondents.

Reserved for judgment.

_________ VGKR, J KPV

 
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