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Kolleru Baby Sarojini vs Thota Suryanarayana
2023 Latest Caselaw 6121 AP

Citation : 2023 Latest Caselaw 6121 AP
Judgement Date : 18 December, 2023

Andhra Pradesh High Court - Amravati

Kolleru Baby Sarojini vs Thota Suryanarayana on 18 December, 2023

                HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

       MAIN CASE No.S.A.No.138 of 2017

                                PROCEEDING SHEET

Sl.
No.      DATE                            ORDER                      OFFICE NOTE

      18-12-2023   BSS, J

                            I have heard the learned Senior
                   Counsel Mr.C.Nageswara Rao, representing
                   on behalf of Mr.B.V.Anjaneyulu, learned
                   Counsel for the appellant as well as the
                   learned     Counsel     Mr.Hemanth    Kumar,
                   representing on behalf of Mr.Yallabandi
                   Ramatirtha,     learned   Counsel    for   the
                   respondent/plaintiff.

Judgment Reserved.

________ BSS, J

Bsv

 
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