Hdfc Ergo, Nellore vs G Amulu, Nellore Dist 4 Others
2023 Latest Caselaw 6103 AP

Andhra Pradesh High Court - Amravati

Hdfc Ergo, Nellore vs G Amulu, Nellore Dist 4 Others on 15 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1513 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

6) 15.12.2023 AVRB, J

As this Court is giving priority to dispose the matters which are heard before the end of September, 2023, there is no possibility for preparation of the judgment in this matter on 20.12.2023.

Under the circumstances, the date of judgment will be on 23.02.2024.

Post on 23.02.2024 for pronouncement of judgment.

_________ AVRB, J

PGR