Reliance Gen. Ins. Com., Vijayawada vs M Chennamma, Prakasam Dist 2 Others
2023 Latest Caselaw 6102 AP

Andhra Pradesh High Court - Amravati

Reliance Gen. Ins. Com., Vijayawada vs M Chennamma, Prakasam Dist 2 Others on 15 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1504 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

6) 15.12.2023 AVRB, J

As this Court is giving priority to dispose the matters which are heard before the end of September, 2023, there is no possibility for preparation of the judgment in this matter on 28.12.2023.

Under the circumstances, the date of judgment will be on 26.02.2024.

Post on 26.02.2024 for pronouncement of judgment.

_________ AVRB, J

PGR