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Bikkina Venkata Ramakrishna Chowdary ... vs Rimmalapudi Satya Surya Kumari
2023 Latest Caselaw 6098 AP

Citation : 2023 Latest Caselaw 6098 AP
Judgement Date : 15 December, 2023

Andhra Pradesh High Court - Amravati

Bikkina Venkata Ramakrishna Chowdary ... vs Rimmalapudi Satya Surya Kumari on 15 December, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 3183 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 15.12.2023 RNT, J

"Separate judgment is passed dismissing the civil revision petition."

_________ RNT, J Dsr

 
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