Citation : 2023 Latest Caselaw 6092 AP
Judgement Date : 15 December, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE:M.A.C.M.A.No.1000 OF 2012
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
18. 15.12.2023 BVLNC, J
The appeal is allowed. No costs (vide
separate judgment).
__________ BVLNC, J psk
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